Rajasthan High Court - Jaipur
Ganpat Lal Balai &Anr vs State Of Raj on 3 November, 2010
Author: Ajay Rastogi
Bench: Ajay Rastogi
In the High Court of Judicature for Rajasthan Jaipur Bench, Jaipur O R D E R S.B. Civil Writ Petition No.1010/2008 Ganpat Lal Balai & Anr. Vs. State of Raj. Date Of Order :: 03/11/2010 Hon'ble Mr. Justice Ajay Rastogi Smt. Pradeep Lata Mathur, for petitioner. Mr. Ganesh Meena, Govt. Counsel for respondent.
Early listing application stands allowed. List on 15.11.2010 along with CWP-8374/2007.
(Ajay Rastogi),J VS Shekhawat /p.1/ 1010cw08Nov03misc.doc