Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 22 in The Central Reserve Police Force Rules, 1955 22. Legal privileges and powers of member of the Force .-Regular Army Officers appointed to the Force shall be entitled to all the legal privileges enjoyed by Police Officer.
