Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Rajasthan - Section Section 68 in Rajasthan Tenancy (Government) Rules, 1955 68. Application under Sec. 251-A. - An application for grant of permission under sub-sec. (1) of 251-A of the Act shall be in Form 1.
