Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 443(3)] [Section 443] [Entire Act] Union of India - Subsection Section 443(3)(a) in The Companies Act, 1956 (a)instead of making a winding up order, direct that the statutory report shall be delivered or that a meeting shall be held; and