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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(1)(oo) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(oo)implement, execute and supervise development schemes and construction work within the Gram Sabha area;