Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 351] [Entire Act] State of Jharkhand - Subsection Section 351(l) in Bihar Education Code, 1961 (l)Maternity leave may be granted to the female teachers in non-Government High schools for a maximum period of three months on full pay. The leave shall not be debited to leave account and will be treated as special leave on full pay.