Supreme Court - Daily Orders
Ram Kishan And Ors Etc vs State Of Haryana And Ors Etc on 6 January, 2015
Bench: Madan B. Lokur, Uday Umesh Lalit
1
ITEM NOs.17+29 COURT NO.10 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
35338-35344/2014
(Arising out of impugned final judgment and order dated 03/09/2014
in RFA Nos. 4461, 4457, 4459, 4462, 4465, 4464, 4466/2012 passed
by the High Court of Punjab & Haryana at Chandigarh)
RAM KISHAN AND ORS ETC Petitioner(s)
VERSUS
STATE OF HARYANA AND ORS ETC Respondent(s)
(with appln. (s) for deletion of proforma respondents)
WITH
SLP(C)........CC 21788-21796/2014
(With appln.(s) for C/Delay in filing substitution appln. and
permission to file SLP and substitution and office report)
SLP(C)........CC 21825-21857/2014
(With appln.(s) for C/Delay in filing substitution appln. and
permission to file SLP and substitution and office report)
SLP(C) No.36705/2014
(With appln.(s) for exemption from filing C/C of the impugned
judgment and office report)
SLP(C) No.36715/2014
(With office report)
SLP(C) No.36723/2014
(With office report)
SLP(C) No.36754/2014
(With office report)
SLP(C) No.36766/2014
(With office report)
Signature Not Verified
Digitally signed by
SLP(C) No.36332/2014
Sanjay Kumar
Date: 2015.01.06
16:49:37 IST
(With office report)
Reason:
SLP(C) No.36346/2014
(With office report)
2
SLP(C) No.17/2015
(With office report)
SLP(C) No.47/2015
(With office report)
SLP(C) No.46/2015
(With office report)
SLP(C) No.70/2015
(With office report)
SLP(C) .........CC 120-121/2015
(With appln.(s) for C/Delay in filing SLP and office report)
Date: 06/01/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Jayant Bhushan, Sr. Adv.
Mr. Gagan Gupta, AOR
Mr. Yashraj Singh Deora, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Permission to file SLPs in SLP(C).......CC 21788-21796/2014 and SLP(C)........CC 21825-21857/2014 granted.
Delay condoned in filing SLP in SLP(C) .........CC 120-121/2015.
Delay condoned in filing substitution applications in SLP(C).......CC 21788-21796/2014 and SLP(C)........CC 21825-21857/2014.
Applications for substitution in SLP(C).......CC 21788-21796/2014 and SLP(C)........CC 21825-21857/2014 allowed.
The special leave petitions are dismissed.
(SANJAY KUMAR-I) (JASWINDER KAUR)
COURT MASTER COURT MASTER