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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(c) in Tamil Nadu Street Vending and Shops and Establishments Worker's Welfare Scheme, 2010

(c)"dependant" in relation to a registered manual worker means any of the relatives of such deceased workman as specified below :-
(i)wife or husband, as the case may be;
(ii)children;
(iii)widow and children of the pre-deceased son; and
(iv)parents.