Section 3(1A)(iii) in The Transplantation Of Human Organs and Tissues Act, 1994

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Union of India - Subsection

Section 3(1A)(iii) in The Transplantation Of Human Organs and Tissues Act, 1994

(iii)to require the hospital to inform in writing to the Human Organ Retrieval Centre for removal, storage or transplantation of human organs or tissues or both, of the donor identified in clauses (i) and (ii) in such manner as may be prescribed.

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Union of India - Subsection

Section 3(1A)(iii) in The Transplantation Of Human Organs and Tissues Act, 1994