Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 80 in Rules Under the Land and Revenue Regulation

80. Particulars to be shown in draft chiath.

- The draft chitha or field index prepared under rule 56 shall show the names of tenants, and adihiars the rent payable in respect of, and the length of possession of, the holding of each tenant or adhiars in addition to such other particulars as the State Government may direct. Disputes regarding the houndary of any holding lying within the landlord's holdings or estate shall be decided in a summary manner and on the basis of actual possession.