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[Cites 0, Cited by 0] [Section 5] [Entire Act]

UT Ladakh - Subsection

Section 5(1) in The ANCIENT MONUMENTS PRESERVATION ACT, 1977(1920 A.D.)

(1)The 1[Director, Archaeology] may, with the previous sanction of 2[the Government] propose tothe owner to enter into an agreement with 2{3[the Government}, within a specificperiod, for the preservation] of any protected monument.