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Himachal Pradesh High Court

Hari Krishan & Anr. vs . State Of H.P. & Ors. on 6 November, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Hari Krishan & Anr. vs. State of H.P. & Ors. CWP No. 7465 of 2023 .

06.11.2023 Present: Mr. Maan Singh, Advocate, for the petitioners.

Mr. Rupinder Singh, Additional Advocate General, with Mr. Sumit Sharma, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondents-State.

of Issue notice. Mr. Rupinder Singh, learned Additional Advocate General, accepts notice on behalf of the rt respondents. Reply, if any, be filed by the next date of hearing.

List on 28.12.2023.

(Ajay Mohan Goel) Judge November 06, 2023 (Vinod) ::: Downloaded on - 06/11/2023 20:36:56 :::CIS