Rajasthan High Court - Jaipur
Dinesh Garg, Son Of Y.P. Garg vs State Of Rajasthan on 24 April, 2020
Bench: Goverdhan Bardhar, Chandra Kumar Songara
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 4647/2020
Dinesh Garg, Son Of Y.p. Garg
----Petitioner
Versus
State Of Rajasthan and Ors.
----Respondent
For Petitioner(s) : Mr. Rajeev Bhushan Bansal through
Video Call
For Respondent(s) : Mr. Rajendra Yadav, for the State
Mr. Prateek Kasliwal for Respondent
No.4 through Video Call HON'BLE MR. JUSTICE GOVERDHAN BARDHAR HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA Order 24/04/2020 Office is directed to make compliance of order dated 24.3.2020 passed by this Court and serve the copies of this petition on the Advocate General, counsel for Nagar Nigam and learned Additional Solicitor General within three days.
Reply on behalf of respondent No.4 has already been filed and same be taken on record.
Rejoinder to the reply of respondent No.4 be also taken on record.
Respondent Nos.1 to 3 are directed to file reply to the petition within two weeks.
List after two weeks.
(CHANDRA KUMAR SONGARA),J (GOVERDHAN BARDHAR),J Dheeraj /3 (Downloaded on 24/04/2020 at 08:44:24 PM) Powered by TCPDF (www.tcpdf.org)