Delhi High Court - Orders
The Cartoon Network Inc vs Mr. Vishvajeet Sharma & Ors on 25 February, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1185/2016
THE CARTOON NETWORK INC. ..... Plaintiff
Through: Mr. Praveen Thakur, Proxy Counsel.
versus
MR. VISHVAJEET SHARMA & ORS. ..... Defendant
Through: Mr. Ashok Kumar Shukla, Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 25.02.2021
1. The matter has been listed pursuant to an office note dated 23rd February, 2021 which reads as under:
"Vide order dated 16/09/2020 passed by Hon'ble Mr. Justice Rajiv Shakdher in case no. CS (COMM.) No. 1185/2016, in order case no. mentioned CS (COMM.) No. 1185/2019. If approved the case may be placed before Hon'ble Court on 25/02/2021 for further directions."
2. In view of the foregoing, the case no. mentioned in the order dated 16th September, 2020 shall be read as CS (COMM) No. 1185/2016.
SANJEEV NARULA, J FEBRUARY 25, 2021 nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:02.03.2021 10:43