Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

The Cartoon Network Inc vs Mr. Vishvajeet Sharma & Ors on 25 February, 2021

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~31
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CS(COMM) 1185/2016
                                THE CARTOON NETWORK INC.                              ..... Plaintiff
                                                   Through:      Mr. Praveen Thakur, Proxy Counsel.

                                                   versus

                                MR. VISHVAJEET SHARMA & ORS.            ..... Defendant
                                             Through: Mr. Ashok Kumar Shukla, Advocate.

                              CORAM:
                              HON'BLE MR. JUSTICE SANJEEV NARULA
                                         ORDER

% 25.02.2021

1. The matter has been listed pursuant to an office note dated 23rd February, 2021 which reads as under:

"Vide order dated 16/09/2020 passed by Hon'ble Mr. Justice Rajiv Shakdher in case no. CS (COMM.) No. 1185/2016, in order case no. mentioned CS (COMM.) No. 1185/2019. If approved the case may be placed before Hon'ble Court on 25/02/2021 for further directions."

2. In view of the foregoing, the case no. mentioned in the order dated 16th September, 2020 shall be read as CS (COMM) No. 1185/2016.

SANJEEV NARULA, J FEBRUARY 25, 2021 nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:02.03.2021 10:43