Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(a) in Punjab Legislative Assembly (Grant of Advance to Ministers) Rules, 1979 (a)'Act' means the East Punjab Ministers' Salaries Act, 1947 (Punjab Act No. VI of 1947);
