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Himachal Pradesh High Court

Pal Singh vs . State Of H.P. & Ors. on 16 June, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

.

Pal Singh Vs. State of H.P. & ors.

Ex.P. No. 60 of 2022 16.06.2022 Present: Mr. Prashant Sharma, Advocate, for the petitioner.

Mr. Nand Lal Thakur, Additional Advocate General with Mr. Ram Lal, Assistant Advocate General, for the respondents­State.

Notice. Mr. Nand Lal Thakur, learned Additional Advocate General, accepts notice on behalf of the respondents­State and seeks time to file compliance report.

Be filed on or before the next date.

List on 08.07.2022.

( Satyen Vaidya ) Judge 16th June, 2022 (sushma) ::: Downloaded on - 16/06/2022 20:04:12 :::CIS