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[Cites 0, Cited by 0] [Section 95(2)] [Section 95] [Entire Act]

Union of India - Subsection

Section 95(2)(c) in The Navy (Pay And Allowances) Regulations, 1966

(c)Full survey bounty shall be payable only if an officer has done a minimum of 150 days on field duties; for periods ranging from 75 to 149 days, only proportionate bounty shall be admissible to officers of the rank of Commander and below.