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State of Bihar - Section

Section 88 in The Bihar Panchayat Election Rules, 2006

88. To preside the Meeting.

- The meeting of Panchayat Samiti shall be presided over by the Sub-divisional Magistrate and that of Zila Parishad by the District Magistrate. The Block Development Officer shall preside over the meeting of Gram Panchayat/Gram Katchahry.