Supreme Court - Daily Orders
Behara Uma Maheswara Rao vs The State Of Andhra Pradesh on 3 July, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.44 COURT NO.12 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
15883-15885/2017
(Arising out of impugned final judgment and order dated 07-03-2017
in WP No. 41047/2015 07-03-2017 in WP No. 727/2016 07-03-2017 in WP
No. 2828/2016 passed by the High Court of Judicature at Hyderabad
for the State of Telangana and the State of Andhra Pradesh)
BEHARA UMA MAHESWARA RAO Petitioner(s)
VERSUS
THE STATE OF ANDHRA PRADESH Respondent(s)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
43817/2017 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS ON IA
43818/2017)
Date : 03-07-2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Mahabir Singh, Sr. Adv.
Mr. D. Mahesh Babu, AOR
Ms. Suchitra Hrangkhawl, Adv.
Mr. Gagandeep Sharma, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matters on 11th July, 2017 along with SLP(C) Nos.15067-15075/2017.
(SWETA DHYANI) (VEENA KHERA) SENIOR PERSONAL ASSISTANT Signature Not Verified ASSISTANT REGISTRAR Digitally signed by SWETA DHYANI Date: 2017.07.04 16:40:28 IST Reason: