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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(1B) in Bihar Land Mutation Act, 2011

(1B)Online mutation applications will be received through web-site and from registration offices after registration of land transfer deeds. On such informations, the Circle Officers of such notified Anchals will dispose of mutation cases on the basis of online process.] [Added by Bihar Act No. 22 of 2017, dated 4.9.2017.]