Delhi High Court - Orders
Capital Land Builders Pvt. Ltd vs Mr. Ajay Yadav & Others on 9 December, 2025
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~O-10 to 19 and A-1.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 1901/2006 and I.A. 11225/2006
CAPITAL LAND BUILDERS PVT. LTD .....Plaintiff
Through: Mr. T. K. Ganju and Mr. Vikas
Dhawan, Sr. Advs with Mr. Aquib
Ali, Ms. Amreen Khaliq and Mr. Arsh
Kaul, Advs.
versus
MR. AJAY YADAV & OTHERS .....Defendants
Through: Mr. Vivek Sharma and Mr. V. K.
Mehra, Advs for D-2.
11
+ CS(OS) 1902/2006 and CCP(O) 35/2023, CCP(O) 104/2024, I.A.
11227/2006, I.A. 22178/2015
CAPITAL LAND BUILDERS PVT.LTD .....Plaintiff
Through: Mr. T. K. Ganju and Mr. Vikas
Dhawan, Sr. Advs with Mr. Aquib
Ali, Ms. Amreen Khaliq and Mr. Arsh
Kaul, Advs.
versus
MR. AJAY YADAV & OTHERS .....Defendants
Through: Mr. Vivek Sharma and Mr. V. K.
Mehra, Advs for D-2.
12
+ CS(OS) 1906/2006 and CCP(O) 60/2024, CCP(O) 61/2024, CCP(O)
62/2024, CCP(O) 63/2024, CCP(O) 64/2024, CCP(O) 65/2024,
CRL.M.A. 4824/2010, CRL.M.A. 7819/2014, I.A. 10509/2007, I.A.
6250/2013, I.A. 9315/2014, I.A. 26181/2015, I.A. 9653/2020, I.A.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/12/2025 at 20:35:00
30840/2024, I.A. 2032/2025, I.A. 22718/2025, I.A. 22719/2025, I.A.
27111/2025, I.A. 28032/2025
CAPITAL LAND BUILDERS PVT. LTD & ORS. .....Plaintiffs
Through: Mr. T. K. Ganju and Mr. Vikas
Dhawan, Sr. Advs with Mr. Aquib
Ali, Ms. Amreen Khaliq and Mr. Arsh
Kaul, Advs.
versus
M/S SHAHEED MEMORIAL SCTY. (REGD.)
& ORS. .....Defendants
Through: Mr. Vivek Sharma and Mr. V. K.
Mehra, Advs for D-2.
Mr. Sumeher Bajaj, Adv for R-4 in
CCP(O) 66/2024.
Mr. Vijay Joshi, CGSC with Mr.
Shubham Chaturvedi, Adv for D-9 to
11.
13
+ CS(OS) 1907/2006 and I.A. 11237/2006, I.A. 16091/2011, I.A.
21304/2015, I.A. 21305/2015
CAPITAL LAND BUILDERS PVT. LTD .....Plaintiff
Through: Mr. T. K. Ganju and Mr. Vikas
Dhawan, Sr. Advs with Mr. Aquib
Ali, Ms. Amreen Khaliq and Mr. Arsh
Kaul, Advs.
versus
MR. AJAY YADAV & OTHERS .....Defendants
Through: Mr. Vivek Sharma and Mr. V. K.
Mehra, Advs for D-2.
14
+ CS(OS) 1908/2006 and CCP(O) 105/2024, I.A. 11239/2006
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/12/2025 at 20:35:00
CAPITAL LAND BUILDERS PVT. LTD. .....Plaintiff
Through: Mr. T. K. Ganju and Mr. Vikas
Dhawan, Sr. Advs with Mr. Aquib
Ali, Ms. Amreen Khaliq and Mr. Arsh
Kaul, Advs.
versus
MR. AJAY YADAV & OTHERS .....Defendants
Through: Mr. Vivek Sharma and Mr. V. K.
Mehra, Advs for D-2.
15
+ CS(OS) 1909/2006 and CCP(O) 59/2025, CCP(O) 60/2025, I.A.
11241/2006, I.A. 30759/2025
CAPITAL LAND BUILDERS PVT. LTD. .....Plaintiff
Through: Mr. T. K. Ganju and Mr. Vikas
Dhawan, Sr. Advs with Mr. Aquib
Ali, Ms. Amreen Khaliq and Mr. Arsh
Kaul, Advs.
versus
MR. AJAY YADAV & ORS. .....Defendants
Through: Mr. Counsel for D-1 (appearance not
given)
Mr. Vivek Sharma and Mr. V. K.
Mehra, Advs for D-2.
Ms. Sushila and Mr. Tanuj Bhadana,
Advs for D-3.
16
+ CS(OS) 1911/2006 and CCP(O) 58/2025, I.A. 11247/2006
CAPITAL LAND BUILDERS PVT.LTD. .....Plaintiff
Through: Mr. T. K. Ganju and Mr. Vikas
Dhawan, Sr. Advs with Mr. Aquib
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/12/2025 at 20:35:00
Ali, Ms. Amreen Khaliq and Mr. Arsh
Kaul, Advs.
versus
MR. AJAY YADAV & OTHERS .....Defendants
Through: Mr. Vivek Sharma and Mr. V. K.
Mehra, Advs for D-2.
17
+ CS(OS) 1376/2007 and I.A. 15986/2021
CAPITAL LAND BUILDERS PVT. LTD. .....Plaintiff
Through: Mr. T. K. Ganju and Mr. Vikas
Dhawan, Sr. Advs with Mr. Aquib
Ali, Ms. Amreen Khaliq and Mr. Arsh
Kaul, Advs.
versus
MR. AJAY YADAV & ORS. .....Defendants
Through: Mr. Vivek Sharma and Mr. V. K.
Mehra, Advs for D-2.
18
+ CS(OS) 1607/2007 and CC 25/2023, I.A. 15979/2021
CAPITAL LAND BUILDERS PVT. LTD. .....Plaintiff
Through: Mr. T. K. Ganju and Mr. Vikas
Dhawan, Sr. Advs with Mr. Aquib
Ali, Ms. Amreen Khaliq and Mr. Arsh
Kaul, Advs.
versus
MR. AJAY YADAV & ORS. .....Defendants
Through: Mr. Vivek Sharma and Mr. V. K.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/12/2025 at 20:35:00
Mehra, Advs for D-2.
19
+ CS(OS) 1451/2012 and I.A. 9594/2012, I.A. 712/2021, I.A.
760/2021, I.A. 764/2021, I.A. 15277/2021, I.A. 3691/2025, I.A.
3692/2025, I.A. 21015/2025, I.A. 21065/2025, I.A. 22543/2025
SHAHEED MEMORIAL SOCIETY(REGD) .....Plaintiff
Through:
versus
PROMILA KISHORE & ORS .....Defendants
Through: Mr. Ashish Negi, Adv for D-4.
Through: Mr. Vivek Sharma and
Mr. V. K. Mehra, Advs for D-2.
Mr. T. K. Ganju and Mr. Vikas
Dhawan, Sr. Advs with Mr. Aquib
Ali, Ms. Amreen Khaliq and Mr. Arsh
Kaul, Advs for D-8.
A-1
+ CONT.CAS(C) 442/2022, CM APPL. 44541/2022 and CM APPL.
44642/2022
CAPITAL LAND BUILDERS PVT. LTD .....Petitioner
Through: Mr. T. K. Ganju and Mr. Vikas
Dhawan, Sr. Advs with Mr. Aquib
Ali, Ms. Amreen Khaliq and Mr. Arsh
Kaul, Advs.
versus
SH. BRAHM ARNEJA & ORS. .....Defendants
Through: Mr. Sumeher Bajaj, Advocate for R-1
and 2.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/12/2025 at 20:35:00
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 09.12.2025 CCP(O) 66/2024 in CS(OS) 1906/2006
1. Mr. Sumeher Bajaj, learned counsel for alleged contemnor no.4 has furnished the written submissions, and response to the written note filed by the petitioner, and has also relied upon the decision in the case of Bengal Ambuja Housing Development and Ors v. Pramita Sanfui and Ors.1
2. Mr. T. K. Ganju, learned senior counsel has clarified by way of oral submissions.
3. Order reserved.
I.A NO. 30759/2025 (O XXIII, R 3- BY DEF. 3- TO PASS CONSENT DECREE IN TEREMS OF SETTLEMENT ARRIVED B./W THE PARTIES) in CS(OS) 1909/2006
4. Heard.
5. Issue notice.
6. Learned counsel for defendant no.1 orally opposes the instant application, however, Mr. Ganju points out the order dated 09.09.2025 in CS(OS) 2211/2006, wherein, an almost similar application was considered.
7. Notwithstanding, the aforesaid aspect, let defendant no.1 to take instructions and to file a reply if required, before the next date of hearing.
8. List on 23.01.2026.
CS(OS) 1901/2006 and I.A. 11225/2006;
CS(OS) 1902/2006 and CCP(O) 35/2023, CCP(O) 104/2024, I.A. 11227/2006, I.A. 22178/2015;
12015 INSC 674 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/12/2025 at 20:35:00 CS(OS) 1906/2006 and CCP(O) 60/2024, CCP(O) 61/2024, CCP(O) 62/2024, CCP(O) 63/2024, CCP(O) 64/2024, CCP(O) 65/2024, CRL.M.A. 4824/2010, CRL.M.A. 7819/2014, I.A. 10509/2007, I.A. 6250/2013, I.A. 9315/2014, I.A. 26181/2015, I.A. 9653/2020, I.A. 30840/2024, I.A. 2032/2025, I.A. 22718/2025, I.A. 22719/2025, I.A. 27111/2025, I.A. 28032/2025;
CS(OS) 1907/2006 and I.A. 11237/2006, I.A. 16091/2011, I.A. 21304/2015, I.A. 21305/2015;
CS(OS) 1908/2006 and CCP(O) 105/2024, I.A. 11239/2006; CS(OS) 1909/2006 and CCP(O) 59/2025, CCP(O) 60/2025, I.A. 11241/2006;
CS(OS) 1911/2006 and CCP(O) 58/2025, I.A. 11247/2006; CS(OS) 1376/2007 and I.A. 15986/2021;
CS(OS) 1607/2007 and CC 25/2023, I.A. 15979/2021; CS(OS) 1451/2012 and I.A. 9594/2012, I.A. 712/2021, I.A. 760/2021, I.A. 764/2021, I.A. 15277/2021, I.A. 3691/2025, I.A. 3692/2025, I.A. 21015/2025, I.A. 21065/2025, I.A. 22543/2025; CONT.CAS(C) 442/2022, CM APPL. 44541/2022 and CM APPL.
44642/2022List on 25.03.2026 for consideration of the remaining applications.
PURUSHAINDRA KUMAR KAURAV, J DECEMBER 9, 2025 aks/amg This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/12/2025 at 20:35:00