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Delhi High Court - Orders

Capital Land Builders Pvt. Ltd vs Mr. Ajay Yadav & Others on 9 December, 2025

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                          $~O-10 to 19 and A-1.
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CS(OS) 1901/2006 and I.A. 11225/2006

                                    CAPITAL LAND BUILDERS PVT. LTD                                                  .....Plaintiff
                                                                  Through:            Mr. T. K. Ganju and Mr. Vikas
                                                                                      Dhawan, Sr. Advs with Mr. Aquib
                                                                                      Ali, Ms. Amreen Khaliq and Mr. Arsh
                                                                                      Kaul, Advs.

                                                                  versus

                                    MR. AJAY YADAV & OTHERS                .....Defendants
                                                 Through: Mr. Vivek Sharma and Mr. V. K.
                                                          Mehra, Advs for D-2.

                          11
                          +         CS(OS) 1902/2006 and CCP(O) 35/2023, CCP(O) 104/2024, I.A.
                                    11227/2006, I.A. 22178/2015
                                    CAPITAL LAND BUILDERS PVT.LTD            .....Plaintiff
                                                                  Through:            Mr. T. K. Ganju and Mr. Vikas
                                                                                      Dhawan, Sr. Advs with Mr. Aquib
                                                                                      Ali, Ms. Amreen Khaliq and Mr. Arsh
                                                                                      Kaul, Advs.

                                                                  versus

                                    MR. AJAY YADAV & OTHERS                .....Defendants
                                                 Through: Mr. Vivek Sharma and Mr. V. K.
                                                          Mehra, Advs for D-2.
                          12
                          +         CS(OS) 1906/2006 and CCP(O) 60/2024, CCP(O) 61/2024, CCP(O)
                                    62/2024, CCP(O) 63/2024, CCP(O) 64/2024, CCP(O) 65/2024,
                                    CRL.M.A. 4824/2010, CRL.M.A. 7819/2014, I.A. 10509/2007, I.A.
                                    6250/2013, I.A. 9315/2014, I.A. 26181/2015, I.A. 9653/2020, I.A.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/12/2025 at 20:35:00
                                     30840/2024, I.A. 2032/2025, I.A. 22718/2025, I.A. 22719/2025, I.A.
                                    27111/2025, I.A. 28032/2025

                                    CAPITAL LAND BUILDERS PVT. LTD & ORS. .....Plaintiffs
                                                                  Through:            Mr. T. K. Ganju and Mr. Vikas
                                                                                      Dhawan, Sr. Advs with Mr. Aquib
                                                                                      Ali, Ms. Amreen Khaliq and Mr. Arsh
                                                                                      Kaul, Advs.
                                                                  versus

                                    M/S SHAHEED MEMORIAL SCTY. (REGD.)
                                    & ORS.                                 .....Defendants
                                                 Through: Mr. Vivek Sharma and Mr. V. K.
                                                          Mehra, Advs for D-2.
                                                          Mr. Sumeher Bajaj, Adv for R-4 in
                                                          CCP(O) 66/2024.
                                                          Mr. Vijay Joshi, CGSC with Mr.
                                                          Shubham Chaturvedi, Adv for D-9 to
                                                          11.
                          13
                          +         CS(OS) 1907/2006 and I.A. 11237/2006, I.A. 16091/2011, I.A.
                                    21304/2015, I.A. 21305/2015
                                    CAPITAL LAND BUILDERS PVT. LTD             .....Plaintiff
                                                                  Through:            Mr. T. K. Ganju and Mr. Vikas
                                                                                      Dhawan, Sr. Advs with Mr. Aquib
                                                                                      Ali, Ms. Amreen Khaliq and Mr. Arsh
                                                                                      Kaul, Advs.

                                                                  versus

                                    MR. AJAY YADAV & OTHERS                .....Defendants
                                                 Through: Mr. Vivek Sharma and Mr. V. K.
                                                          Mehra, Advs for D-2.

                          14
                          +         CS(OS) 1908/2006 and CCP(O) 105/2024, I.A. 11239/2006




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/12/2025 at 20:35:00
                                     CAPITAL LAND BUILDERS PVT. LTD.                                                 .....Plaintiff
                                                                  Through:            Mr. T. K. Ganju and Mr. Vikas
                                                                                      Dhawan, Sr. Advs with Mr. Aquib
                                                                                      Ali, Ms. Amreen Khaliq and Mr. Arsh
                                                                                      Kaul, Advs.

                                                                  versus

                                    MR. AJAY YADAV & OTHERS                .....Defendants
                                                 Through: Mr. Vivek Sharma and Mr. V. K.
                                                          Mehra, Advs for D-2.

                          15
                          +         CS(OS) 1909/2006 and CCP(O) 59/2025, CCP(O) 60/2025, I.A.
                                    11241/2006, I.A. 30759/2025

                                    CAPITAL LAND BUILDERS PVT. LTD.                                                 .....Plaintiff
                                                                  Through:            Mr. T. K. Ganju and Mr. Vikas
                                                                                      Dhawan, Sr. Advs with Mr. Aquib
                                                                                      Ali, Ms. Amreen Khaliq and Mr. Arsh
                                                                                      Kaul, Advs.

                                                                  versus

                                    MR. AJAY YADAV & ORS.                  .....Defendants
                                                 Through: Mr. Counsel for D-1 (appearance not
                                                          given)
                                                          Mr. Vivek Sharma and Mr. V. K.
                                                          Mehra, Advs for D-2.
                                                          Ms. Sushila and Mr. Tanuj Bhadana,
                                                          Advs for D-3.
                          16
                          +         CS(OS) 1911/2006 and CCP(O) 58/2025, I.A. 11247/2006
                                    CAPITAL LAND BUILDERS PVT.LTD.                                                  .....Plaintiff
                                                                  Through:            Mr. T. K. Ganju and Mr. Vikas
                                                                                      Dhawan, Sr. Advs with Mr. Aquib




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/12/2025 at 20:35:00
                                                                                       Ali, Ms. Amreen Khaliq and Mr. Arsh
                                                                                      Kaul, Advs.

                                                                  versus

                                    MR. AJAY YADAV & OTHERS                .....Defendants
                                                 Through: Mr. Vivek Sharma and Mr. V. K.
                                                          Mehra, Advs for D-2.

                          17
                          +         CS(OS) 1376/2007 and I.A. 15986/2021
                                    CAPITAL LAND BUILDERS PVT. LTD.                                                 .....Plaintiff
                                                                  Through:            Mr. T. K. Ganju and Mr. Vikas
                                                                                      Dhawan, Sr. Advs with Mr. Aquib
                                                                                      Ali, Ms. Amreen Khaliq and Mr. Arsh
                                                                                      Kaul, Advs.

                                                                  versus

                                    MR. AJAY YADAV & ORS.                  .....Defendants
                                                 Through: Mr. Vivek Sharma and Mr. V. K.
                                                          Mehra, Advs for D-2.

                          18
                          +         CS(OS) 1607/2007 and CC 25/2023, I.A. 15979/2021
                                    CAPITAL LAND BUILDERS PVT. LTD.                                                 .....Plaintiff
                                                                  Through:            Mr. T. K. Ganju and Mr. Vikas
                                                                                      Dhawan, Sr. Advs with Mr. Aquib
                                                                                      Ali, Ms. Amreen Khaliq and Mr. Arsh
                                                                                      Kaul, Advs.

                                                                  versus

                                    MR. AJAY YADAV & ORS.                .....Defendants
                                                 Through: Mr. Vivek Sharma and Mr. V. K.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/12/2025 at 20:35:00
                                                                                       Mehra, Advs for D-2.

                          19
                          +         CS(OS) 1451/2012 and I.A. 9594/2012, I.A. 712/2021, I.A.
                                    760/2021, I.A. 764/2021, I.A. 15277/2021, I.A. 3691/2025, I.A.
                                    3692/2025, I.A. 21015/2025, I.A. 21065/2025, I.A. 22543/2025

                                    SHAHEED MEMORIAL SOCIETY(REGD)                                                  .....Plaintiff
                                                                  Through:

                                                                  versus

                                    PROMILA KISHORE & ORS                   .....Defendants
                                                 Through: Mr. Ashish Negi, Adv for D-4.
                                                          Through: Mr. Vivek Sharma and
                                                          Mr. V. K. Mehra, Advs for D-2.
                                                          Mr. T. K. Ganju and Mr. Vikas
                                                          Dhawan, Sr. Advs with Mr. Aquib
                                                          Ali, Ms. Amreen Khaliq and Mr. Arsh
                                                          Kaul, Advs for D-8.
                          A-1
                          +         CONT.CAS(C) 442/2022, CM APPL. 44541/2022 and CM APPL.
                                    44642/2022

                                    CAPITAL LAND BUILDERS PVT. LTD         .....Petitioner
                                                 Through: Mr. T. K. Ganju and Mr. Vikas
                                                          Dhawan, Sr. Advs with Mr. Aquib
                                                          Ali, Ms. Amreen Khaliq and Mr. Arsh
                                                          Kaul, Advs.

                                                                  versus

                                    SH. BRAHM ARNEJA & ORS.                .....Defendants
                                                 Through: Mr. Sumeher Bajaj, Advocate for R-1
                                                          and 2.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/12/2025 at 20:35:00
                           CORAM:
                          HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                            ORDER

% 09.12.2025 CCP(O) 66/2024 in CS(OS) 1906/2006

1. Mr. Sumeher Bajaj, learned counsel for alleged contemnor no.4 has furnished the written submissions, and response to the written note filed by the petitioner, and has also relied upon the decision in the case of Bengal Ambuja Housing Development and Ors v. Pramita Sanfui and Ors.1

2. Mr. T. K. Ganju, learned senior counsel has clarified by way of oral submissions.

3. Order reserved.

I.A NO. 30759/2025 (O XXIII, R 3- BY DEF. 3- TO PASS CONSENT DECREE IN TEREMS OF SETTLEMENT ARRIVED B./W THE PARTIES) in CS(OS) 1909/2006

4. Heard.

5. Issue notice.

6. Learned counsel for defendant no.1 orally opposes the instant application, however, Mr. Ganju points out the order dated 09.09.2025 in CS(OS) 2211/2006, wherein, an almost similar application was considered.

7. Notwithstanding, the aforesaid aspect, let defendant no.1 to take instructions and to file a reply if required, before the next date of hearing.

8. List on 23.01.2026.

CS(OS) 1901/2006 and I.A. 11225/2006;

CS(OS) 1902/2006 and CCP(O) 35/2023, CCP(O) 104/2024, I.A. 11227/2006, I.A. 22178/2015;

1

2015 INSC 674 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/12/2025 at 20:35:00 CS(OS) 1906/2006 and CCP(O) 60/2024, CCP(O) 61/2024, CCP(O) 62/2024, CCP(O) 63/2024, CCP(O) 64/2024, CCP(O) 65/2024, CRL.M.A. 4824/2010, CRL.M.A. 7819/2014, I.A. 10509/2007, I.A. 6250/2013, I.A. 9315/2014, I.A. 26181/2015, I.A. 9653/2020, I.A. 30840/2024, I.A. 2032/2025, I.A. 22718/2025, I.A. 22719/2025, I.A. 27111/2025, I.A. 28032/2025;

CS(OS) 1907/2006 and I.A. 11237/2006, I.A. 16091/2011, I.A. 21304/2015, I.A. 21305/2015;

CS(OS) 1908/2006 and CCP(O) 105/2024, I.A. 11239/2006; CS(OS) 1909/2006 and CCP(O) 59/2025, CCP(O) 60/2025, I.A. 11241/2006;

CS(OS) 1911/2006 and CCP(O) 58/2025, I.A. 11247/2006; CS(OS) 1376/2007 and I.A. 15986/2021;

CS(OS) 1607/2007 and CC 25/2023, I.A. 15979/2021; CS(OS) 1451/2012 and I.A. 9594/2012, I.A. 712/2021, I.A. 760/2021, I.A. 764/2021, I.A. 15277/2021, I.A. 3691/2025, I.A. 3692/2025, I.A. 21015/2025, I.A. 21065/2025, I.A. 22543/2025; CONT.CAS(C) 442/2022, CM APPL. 44541/2022 and CM APPL.

44642/2022

List on 25.03.2026 for consideration of the remaining applications.

PURUSHAINDRA KUMAR KAURAV, J DECEMBER 9, 2025 aks/amg This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/12/2025 at 20:35:00