Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74(9)] [Section 74] [Entire Act] State of Haryana - Subsection Section 74(9)(a) in The Haryana Municipal Act, 1973 (a)a copy of order under sub-sections (6) and (7) has been received; or