Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15A(2)] [Section 15A] [Entire Act]

State of Rajasthan - Subsection

Section 15A(2)(c) in The Rajasthan Jagir Decisions and Proceedings (Validation) Act, 1955

(c)make such final order therein either confirming, varying or setting aside the said decision, as it may deem fit.]