Section 115JB(2C)(iii) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 115JB(2C)] [Section 115JB] [Entire Act]

Union of India - Subsection

Section 115JB(2C)(iii) in The Income Tax Act, 1961

(iii)"transition amount" means the amount or the aggregate of the amounts adjusted in the other equity (excluding capital reserve and securities premium reserve) on the convergence date but not including the following:—

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Union of India - Subsection

Section 115JB(2C)(iii) in The Income Tax Act, 1961