Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 14 in The Representation Of The People (Amendment) Act, 1996 14. Amendment of section 135. In section 135 of the 1951 - Act, in sub- section 1, for the word" fraudulently", the word" unauthorisedly" shall be substituted.
