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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(5) in New Mangalore Port Trust (Licensing of stevedoring and shore handling) Regulation, 2019

(5)In the event of loss or defacing of the original licence, a duplicate licence may be issued if an application in this behalf is made to the Chairman on payment of Rs.1,000/- or such other amount as the Board may fix from time to time.