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State of Goa - Section

Section 5 in Public Libraries Membership Rules

5.

The members shall pay the membership deposit (refundable) as shown below:-
    Adults Children
i. For State & District Library : Membership deposit Rs. 200/- Rs. 50/-
ii. For Taluka Library : Membership deposit Rs. 50/- Rs. 25/-
iii. For Village Library : Membership deposit Rs. 25/ - Rs. 10/-
The membership deposit is subject to revision from time totime.
Use of Books