Andhra Pradesh High Court - Amravati
Trustee Bro.Fcs Peter, Indigenous ... vs Prl Secy, Home Dept., Hyderabad 19 ... on 8 January, 2024
HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI MAIN CASE No: Writ Petition Nos.19870 of 2013 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE 08.01.2024 Dr. KMR, J For getting instructions, whether the cause of action in this writ petition survives or not, post the matter on 12.01.2024.
If the learned counsel for the petitioner fails to get instructions in this matter by the next date of hearing, this Court will proceed further.
___________________ Dr. KMR, J MKK 2