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Bombay High Court

Jik Industries Ltd vs The State Of Maharashtra on 12 January, 2026

Author: Ravindra V. Ghuge

Bench: Ravindra V. Ghuge

                                                                                 Common order 12.01.2026.odt




                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
 VINA
 ARVIND                        ORDINARY ORIGINAL CIVIL JURISDICTION/
 KHADPE
Digitally signed by
                                    CIVIL APPELLATE JURISDICTION
VINA ARVIND
KHADPE
Date: 2026.01.14
11:32:43 +0530



                                                      CORAM : RAVINDRA V. GHUGE &
                                                              ABHAY J. MANTRI, JJ.
                                                       DATE      : 12th JANUARY, 2026

                       P.C. :-

1. At the time of rising, the matters mentioned in the chart in paragraph No.7 hereunder, could not be taken up for hearing due to paucity of time.

2. In several of these matters, there are office objections. As such, all office objections shall be removed within two weeks.

3. Subject to compliance of the above, ad-interim/interim order, if any granted earlier, would continue.

4. The affidavit in reply/rejoinder, if any, shall also be filed at least one week before the next date.

5. Matters in which service of notice is awaited, put up after service.

Vina Khadpe 1 of 2 ::: Uploaded on - 14/01/2026 ::: Downloaded on - 14/01/2026 20:36:29 ::: Common order 12.01.2026.odt

6. Matters in which though notices were issued, the office could not process the notice due to non-supply of spare copies, the Petitioner shall supply spare copies for issuance of notice within 14 days, failing which, the matters in which copies are not supplied, would stand dismissed as against the unserved Respondents on the 15th day. If copies are supplied, office to issue notice to the unserved Respondents, returnable after four weeks.

7. Subject to the above, list these matters as under :-

Serial Nos. of matters To be listed on To be listed in the on the Board category 40 to 50 02.02.2026 Fresh Admission except Sr. No.42 51 to 71 03.02.2026 Fresh Admission except Sr. No.60 & 70 72 17.02.2026 For Admission 73 to 75 17.02.2026 For Urgent Admission 76 17.02.2026 For Urgent Order 78 to 98 17.02.2026 Due Admission -1 99 to 120 18.02.2026 Due Admission -1 121 to 150 20.02.2026 Due Admission -1 except Sr . No.125 151 to 178 23.02.2026 Due Admission -1 except Serial No.152, 165, 177 (ABHAY J. MANTRI, J.) (RAVINDRA V. GHUGE, J.) Vina Khadpe 2 of 2 ::: Uploaded on - 14/01/2026 ::: Downloaded on - 14/01/2026 20:36:29 :::