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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(1) in Gujarat Self financed Schools (Regulation of Fees) Act, 2017

(1)If any vacancy occurs by reason of death, resignation, expiry of term of office or termination of appointment of the member or for any other cause whatsoever, such vacancy shall be filled in. by the State Government as soon as possible within a period of six months from the date of occurrence of the vacancy.