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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1)(b) in National Waterways, Safety Of Navigation And Shipping Regulations, 2002

(b)to avoid imminent danger, take all steps required by the situation (according to the general practice of seamanship) even if this entails departing from these regulations;