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State of Punjab - Section

Section 1 in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

1. Short title and commencement.

(1)This Act may be called the Guru Angad Dev Veterinary and Animal Sciences University Act, 2005.
(2)It shall come into force on such date, as the State Government may, by notification in the Official Gazette, appoint in this behalf.