Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 5A in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980 5A. Number and date of registration of the establishment under the Contract Labour (Regulation and Abolition) Act, 1970..................
