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State of Bihar - Section

Section 116 in Bihar Board's Miscellaneous Rules, 1958

116. Registers and books on clerk's table.

- On a clerk's table, registers and book must so far as possible be arranged vertically and use should be made of movable iron supports to keep the volumes upright. On the back of each register, when they are arranged vertically, should be a label showing what the register is, and where they are arranged lengthwise, this should be entered in ink on the edges of the leaves of the short side facing the clerk.Correction slips to be inserted in their proper places. - Correction and addition slips should be forthwith inserted in their proper places as soon as received, a note being at the same time made in the form given at the end of each manual.