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[Cites 0, Cited by 1] [Section 108] [Entire Act]

Union of India - Subsection

Section 108(6) in The Multi-State Co-Operative Societies Act, 2002

(6)Where an inspection of the books of account and other books and papers of the multi-State co-operative society has been made under this section, the Central Registrar or an officer authorised under clause (ii) of sub-section (1), making the inspection shall make a report to the Central Government.