Calcutta High Court (Appellete Side)
Procedure vs In Re: Md. Dalai Lama on 30 May, 2022
30.05.2022 Sl. No.10 ns C. R. R. 1826 of 2022 In Re: An application under Section 482 of the Code of Criminal Procedure, 1973.
And In Re: Md. Dalai Lama.
Mr. Debasis Kar .... for the petitioner.
On the prayer of the learned Advocate appearing on behalf of the petitioner, list the matter on June 6, 2022.
(Bibhas Ranjan De, J.)