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[Cites 0, Cited by 3] [Section 21(1)] [Section 21] [Entire Act]

State of Telangana - Subsection

Section 21(1)(b) in Hyderabad City Police Act, 1348 F

(b)regulating traffic of all kinds in public streets or public places, and regulating the use of streets and public places by persons walking, driving, cycling or accompanying or leading cattle, with a view to prevent danger, inconvenience or obstruction to the public;