Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act] State of Himachal Pradesh - Subsection Section 75(2)(e) in Himachal Pradesh Private Forests Act, 1954 (e)other payments, if any, to be made by them in respect of such trees, timber and forest produce and the places where such payments shall be made;