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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(vi) in Andhra Pradesh Universities Act, 1991

(vi)Sri Venkateswara University established under Sri Venkateswara University Act, 1954 (Act XIV of 1954). shall be deemed to have been established and incorporated under this Act and are hereby declared to be Universities by the aforesaid names, and the respective University areas and Headquarters thereof shall be as specified in Columns (3) and (4) of the Schedule.