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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of West Bengal - Subsection

Section 66(9) in Police Regulations, Calcutta, 1968

(9)Fire reports. - Officers-in-charge of police stations in submitting reports of fire shall enter the number of Police officers and men (the officers should be mentioned by name) who attended the fire and what assistance they rendered in preventing the crowd from hampering the Fire Brigade in their work and protecting rescued property. All reports must be received at the Headquarters within twenty-four hours from the time of occurrence.