Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Andhra Pradesh - Subsection Section 3(v) in The Andhra Pradesh Prohibition Of Cow Slaughter And Animal Preservation Act, 1977 (v)"Notification" means a notification published in the Andhra Pradesh Gazette and the words "notified" shall be construed accordingly.
