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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Rajasthan - Subsection

Section 49(1) in Rajasthan District Board Account Rules

(1)The pay of the District Board establishment shall be drawn in Form No. 3 with full details of names except in the case of punkha puller etc. and signed by the Chairman. These bills may be drawn separately for each section the names of the head of sections appearing in the beginning. The establishment chargeable to each item of the budget shall be grouped, marked off, and totalled separately, the name of the budget item being noted in red ink at the top of each bill or set of entries. Sanctioned strength of each cadre and grade shall be entered on the top of each section in red ink. The entries in all the money columns of the bill shall be totalled separately under each section and the total written in red ink. The total must be checked by the drawing officer himself or by some responsible person other than the clerk preparing the bill.Note. - The details of names should invariably be given in the bill in cases in which the incumbent is a subscriber to the Provident Fund.