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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(5) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(5)The National Flag at the main indicates the presence of the President on board and hence is to be hoisted at the main only on occasions when the President is actually present.