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[Cites 0, Cited by 0] [Section 66D(2)] [Section 66D] [Entire Act]

State of Karnataka - Subsection

Section 66D(2)(b) in Karnataka Urban Water Supply and Drainage Board Act, 1973

(b)if the document so addressed or a copy thereof is delivered to some person on the land or building or where there is no person on the land or building to whom it can be delivered, if affixed to some conspicuous part of the land or building.