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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(3) in Lease (Government Land for Ratanjot/Karanj Plantation and Bio-diesel Based Processing Unit) Rules, 2006

(3)Collector shall send the proposal to the Revenue Department in the format given in Schedule 2 along with the recommendation of the committee,