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State of Madhya Pradesh - Section

Section 31 in The M.P. Vishesh Sashastra Bal Niyam, 1973

31. Dress when parading or operating with the units.

- Ail officers when parading or operating with the units will wear exactly the same dress, with the exception of badges of rank, as worn by the members of the units. On other occasions an officer holding the rank equivalent to or higher than that of an Inspector of Police may wear the same Review Order. Full Dress or Working Dress as is suitable to the occasion, as is worn by an officer of corresponding rank in the State Police Force. Officers of the Indian Police, the Indian Police Service and Gazetted Officers of the Madhya Pradesh Police will wear the dress, shoulder titles and badges of rank as prescribed by rules in their case.