Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Bihar - Subsection Section 5(1) in The Bihar Collective Fines (Imposition) Act, 1982 (1)The Bihar Collective Fines (Imposition) Ordinance, 1982 (Bihar Ordinance No. 46 of 1982) is hereby repealed.
