Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act] State of Assam - Subsection Section 11(1)(b) in The Assam Civil Services (Conduct) Rules, 1965 (b)shares, debentures and cash including bank deposits inherited by him or similarly owned, acquired, or held by him;