Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] Bengal Presidency - Subsection Section 18(a) in Land Registration Act, 1876 (a)name of the estate affected, with references to [the number it bears on the general register of revenue-paying lands,] the number it bears on the revenue-roll, and the amount of revenue for which it is liable;
