Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 162(3)] [Section 162] [Entire Act]

State of Jharkhand - Subsection

Section 162(3)(ii) in Jharkhand Municipal Act, 2011

(ii)section 64 of that Act, as, from time to time, so modified, shall be read as if it referred to the municipality as well as the Government.